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  • Sixteenth Law Commission   (Chairman Mr. Justice B. P. Jeevan Reddy Chairman Mr. Justice M. Jagannadha Rao  2000-2003)
No. of the Report Subject Year Of Submission
1 The Foreigners (Amendment) Bill, 2000 2000
2 The Arbitration and conciliation (Amendment) Bill, 2002 2001
3 Law Relating to Arrest - Part-I 2001
4 Law Relating to Arrest - Part-II 2001
5 Recommendations for amending various enactments, both civil and criminal Part-I 2001
6 Recommendations for amending various enactments, both civil and criminal Part-II 2001
7 Public Interest Disclosure and Protection of Informers. Part-I 2001
8 Public Interest Disclosure and Protection of Informers. Part-II 2001
9 Article 20 (3) of the Constitution of India and Right to Silence 2002
10 Article 20 (3) of the Constitution of India and Right to Silence 2002
11 Amendment to Section 106 of the Transfer of Property Act, 1882 2002
12 Amendment of Section 6 of the Land Acquisition Act, 1894. 2002
13 A Continuum on the General Clauses Act, 1897 with special reference to the admissibility and codific 2002
14 Legal Education & Professional Training and Proposals for amendments to the Advocates Act, 1961 and 2002
15 Legal Education & Professional Training and Proposals for amendments to the Advocates Act, 1961 and 2002
16 Review of the Indian Evidence Act, 1872.Part-I 2003
17 Review of the Indian Evidence Act, 1872.Part-II 2003
18 Review of the Indian Evidence Act, 1872.Part-IIIA 2003
19 Review of the Indian Evidence Act, 1872.Part-IIIB 2003
20 Review of the Indian Evidence Act, 1872.Part-IV 2003
21 Review of the Indian Evidence Act, 1872.Part-V 2003

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